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NCT Delhi - Section

Section 49 in The Najafgarh Marketing Committee Bye-Laws, 2004

49. Market intelligence.

(1)The Committee shall collect the data of wholesale rates and arrivals, and furnish the same to the authorities according to the direction given by the Director.
(2)The Committee shall collect information relating to arrival along with their places of origin, stock, dispatches destination-wise and submit weekly reviews and returns in the prescribed proforma every Friday.
(3)The information relating to ruling wholesale rates shall be sent by post/telephone/fax, to quarters concerned or any other agency suggested by the Director.
(4)The Committee shall disseminate weekly market reports covering above data to concerned agencies for the information of producers.
(5)The daily ruling wholesale rates shall be displayed by the Committee on the notice board. The Committee may prepare charts, graphs and other statistical data relating to the marketing and displaying the same in its office.
(6)The Committee shall follow any other instructions given to it by the Board and the Director from time-to-time in this behalf.