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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(2) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(2)Open Access to the intra-Satate distribution system shall be allowed to consumers having regard to operational constraints and other relevant factors, and shall be in the following phases :
Sr. No. Phase Category of consumers Open Access to be allowed before or on
1. Phase I Consumers with demand of 15 MW and above January 1, 2006
2. Phase II Consumers with demand of 3 MW and above April 1, 2006
3. Phase III Consumers with demand of 1 MW and above April 1, 2006