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State of Punjab - Section

Section 28 in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

28. Phasing of open Access.

(1)The Open Access to the intra-State transmission system shall be allowed to all customers subject to the satisfaction of the conditions contained in the Act and in these Regulations;
(2)Open Access to the intra-Satate distribution system shall be allowed to consumers having regard to operational constraints and other relevant factors, and shall be in the following phases :
Sr. No. Phase Category of consumers Open Access to be allowed before or on
1. Phase I Consumers with demand of 15 MW and above January 1, 2006
2. Phase II Consumers with demand of 3 MW and above April 1, 2006
3. Phase III Consumers with demand of 1 MW and above April 1, 2006
(3)Based on the experience of operation of Open Access in Phase I and II, the Commission may revise the schedule for allowing Open Access in subsequent Phase;
(4)The Commission may allow Open Access to consumers with demand of less than 1 MW at any time as it may consider feasible having regard to operational constraints and other factors; and
(5)Notwithstanding the above phasing, the Commission may allow Open Access to any consumer/person, having regard to the operational constrains and other factors.