Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 1 in The U.P. Homoeopathic Medicine (Amendment) Act, 1977

1. Short title and commencement.

(1)This Act may be called the Uttar Pradesh Homoeopathic Medicine (Amendment) Act, 1977.
(2)It shall be deemed to have come into force on August 8, 1977.Note.-Chapter II containing Sections 2 to 8 incorporated in the text at appropriate places and Chapter III containing Sections 9 and 10 belong to U. P. State Universities Act, 1973.