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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(2) in The U.P. Homoeopathic Medicine (Amendment) Act, 1977

(2)It shall be deemed to have come into force on August 8, 1977.Note.-Chapter II containing Sections 2 to 8 incorporated in the text at appropriate places and Chapter III containing Sections 9 and 10 belong to U. P. State Universities Act, 1973.