Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Maharashtra - Subsection Section 34(34) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014 34.2A generating station seeking Open Access shall make an application in the prescribed format to the Distribution Licensee to which it is connected.
