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State of Maharashtra - Section

Section 34 in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

34. Applicability.

- 34.1 A generating station connected to a Distribution system seeking Open Access shall have to follow, except in respect of the case covered under Regulation 36.1, the same procedure as applicable for a consumer seeking Open Access under different scenarios, namely Long-term Open Access, Medium-term Open Access and short-term Open Access. Such generating station shall also be liable to pay the same application fee, and other Open Access charges except the cross subsidy surcharge and additional surcharge as are applicable to a consumer seeking Open Access.
34.2A generating station seeking Open Access shall make an application in the prescribed format to the Distribution Licensee to which it is connected.