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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(2) in Rajasthan Minor Mineral Concession Rules, 2017

(2)The amount of bid security shall be, -
(i)an amount equal to the annual dead rent for mining lease; and
(ii)an amount equal to the annual licence fee of same quarry boundary and in case of quarry licence in new area, nearby quarry boundary.