Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] State of Rajasthan - Subsection Section 18(2)(ii) in Rajasthan Minor Mineral Concession Rules, 2017 (ii)an amount equal to the annual licence fee of same quarry boundary and in case of quarry licence in new area, nearby quarry boundary.