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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(3) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(3)The operating logbooks of the generating station shall be available for review by the State Power Committee, as the case may be. These books shall keep record of machine operation and maintenance.