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State of Rajasthan - Section

Section 8 in Rajasthan Public Service Commission (Limitation of Functions) Regulations, 1951

8. Air Craft Radio Maintenance Engineer]

(r)[ When the appointment is to be made to the post of Chief Pilot of VIP Aircraft] [Added vide Notification no. dated 21.02.86](s)[ When the appointment is to be made to the following posts in the Civil Aviation Department for the State Aircrafts: -] [Added vide Notification no. dated 25.05.04]
(1)Chief aircraft Maintenance Engineer,
(2)Pilot (Co-Pilot)Recruitment to these posts shall be made on the recommendations of a Committee consisting of the following: -
1. Chairman, Rajasthan Public Service Commission,Ajmer. Chairman
2. Principal Secretary, Finance Department. Member
3. Secretary, Department of Personnel Member
4. Secretary, Civil Aviation Department Member Secretary
5. Representative of Director General of CivilAviation, Government of India Member
(t)[ when initial recruitment or transfer from other service is to be made on the posts included in the Rajasthan Rural Medical and Health Service Rules, 2008".] [Added vide Notification no. dated 18.02.08]
(u)[ when initial recruitment or transfer from other service is to be made on the posts included in the Rajasthan Rural Ayurvedic, Unani, Homoeopathy & Naturopathy Service Rules, 2008."] [Added vide Notification no. dated 17.03.08]
(v)[ when initial recruitment or screening or transfer from other service or special selection is to be made on the posts included in the Rajasthan Women Development Service Rules,2008".] [Added vide Notification no. dated 22.09.08]