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[Section 8]
[Entire Act]
State of Rajasthan - Subsection
Section 8(2) in Rajasthan Public Service Commission (Limitation of Functions) Regulations, 1951
| 1. | Chairman, Rajasthan Public Service Commission,Ajmer. | Chairman |
| 2. | Principal Secretary, Finance Department. | Member |
| 3. | Secretary, Department of Personnel | Member |
| 4. | Secretary, Civil Aviation Department | Member Secretary |
| 5. | Representative of Director General of CivilAviation, Government of India | Member |