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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2)(t) in Rajasthan Public Service Commission (Limitation of Functions) Regulations, 1951

(t)[ when initial recruitment or transfer from other service is to be made on the posts included in the Rajasthan Rural Medical and Health Service Rules, 2008".] [Added vide Notification no. dated 18.02.08]