Section 79(3) in Andhra Pradesh Co-Operative Societies Act, 1964
(3)[ An offence in sub-section (1), under(i)Clause (f), shall be punishable with imprisonment for a term which shall not be less than one year but which may extend to seven years ;(ii)Clause (g), shall be punishable with imprisonment for a term which may extend to five years ; and(iii)Clause (h), shall be punishable with imprisonment for a term which shall not less than six months but which may extend to five years.]
