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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Rajasthan - Subsection

Section 54(1)(a) in Rajasthan Transparency in Public Procurement Rules, 2013

(a)submitted in accordance with the bidding documents, and in addition, the envelope shall be clearly marked as "Withdrawal," "Substitution," or "Modification"; and