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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(2)(a) in The Statutes of the Punjabi University

(a)for the purpose of recognizing a college teacher as a Professor. :
(i)The Vice-Chancellor;
(ii)the Dean of the Faculty;
(iii)the Head of the Department concerned, if he is a Professor;
(iv)three persons not connected with the University, nominated by the Academic Council for their special knowledge of, or interest in the subject with which the Professor will be concerned.