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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(2) in The Statutes of the Punjabi University

(2)The Selection Committee for the recognition of teachers of Colleges shall consists of the following members :
(a)for the purpose of recognizing a college teacher as a Professor. :
(i)The Vice-Chancellor;
(ii)the Dean of the Faculty;
(iii)the Head of the Department concerned, if he is a Professor;
(iv)three persons not connected with the University, nominated by the Academic Council for their special knowledge of, or interest in the subject with which the Professor will be concerned.
(b)for the purpose of recognizing a college teacher as a Reader.
(i)The Vice-Chancellor;
(ii)the Dean of the Faculty;
(iii)the Head of the Department concerned;
(iv)two persons not connected with the University, nominated by the Academic Council for their special knowledge of, or interest in the subject with which the Reader will be concerned.
(c)for the purpose of recognizing a college teacher as lecturer or otherwise as a teacher of the University :
(i)The Vice-Chancellor;
(ii)the Dean of the Faculty concerned;
(iii)the Head of the Department.