Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(d) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

(d)to authorize Secretary to issue provisional accreditation certificate within a given time span;