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Union of India - Section

Section 11 in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

11. Functions of Zonal Accreditation Board.

- The following shall be the functions of the Zonal Accreditation Board.
(a)to appoint permanent Secretary to the Board;
(b)to consider and approve or disapprove the assessment submitted by the Secretariat after due evaluation;
(c)to grant provisional accreditation to the Bus Body Builder;
(d)to authorize Secretary to issue provisional accreditation certificate within a given time span;
(e)to approve the panel of assessors in the zone;
(f)to ensure the training of assessors in the assessment techniques; and
(g)to define powers and authority of the Secretary to plan the assessment in consultation with the team of assessors and Bus Body Builders.