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[Cites 0, Cited by 0] [Section 77] [Entire Act]

Union of India - Subsection

Section 77(3) in The Bangalore Metro Railway (General) Rules, 2011

(3)No person shall go under the rolling stock when these vehicles are located adjacent to third rail except when the third rail is made dead and earthed in accordance with special instructions and the person required to go under the passenger cars has obtained a permit to work.