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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(6) in The Bangalore Metro Railway (General) Rules, 2011

(6)In depot, where a part consist or damaged train cannot be driven from the leading end, a look out shall be posted at the leading end and the Train Operator shall have the means of sounding an audible warning and, if practicable, the means of applying the emergency brake.