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Union of India - Section

Section 42 in The Bangalore Metro Railway (General) Rules, 2011

42. Station working orders.

(1)In addition to the General rules and special instructions of the Bangalore Metro Railway, each station shall be provided with the Station Working Orders applicable to the station giving details of-
(a)the location of equipment and guidelines for their use;
(b)the emergency evacuation routes at station and with adjoining block section;
(c)the designated entrance for attendance by police, fire and ambulance vehicle;
(d)the designated entry for fire services; and
(e)list of medical facilities locally available.
(2)Copies of these Station Working Orders shall be issued to each Station Controller who is required to work at the particular station.
(3)A copy of these Working Orders shall be kept in a special marked binder in a conspicuous place in the station control room.