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[Cites 0, Cited by 0] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(1) in The Bangalore Metro Railway (General) Rules, 2011

(1)In addition to the General rules and special instructions of the Bangalore Metro Railway, each station shall be provided with the Station Working Orders applicable to the station giving details of-
(a)the location of equipment and guidelines for their use;
(b)the emergency evacuation routes at station and with adjoining block section;
(c)the designated entrance for attendance by police, fire and ambulance vehicle;
(d)the designated entry for fire services; and
(e)list of medical facilities locally available.