Section 41 in Manonmaniam Sundaranar University Act, 1990
41. General Fund.
- The University shall have a General Fund to which shall be credited:(a)its income from fees, grants, donations and gifts, if any;(b)any contribution or grant made by the Central Government, State Government, the University Grant Commission or like authority, any local authority or any corporation owned or controlled by the Government; and(c)endowments and other receipts.
