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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Tamilnadu - Subsection

Section 41(b) in Manonmaniam Sundaranar University Act, 1990

(b)any contribution or grant made by the Central Government, State Government, the University Grant Commission or like authority, any local authority or any corporation owned or controlled by the Government; and