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[Cites 0, Cited by 0] [Section 30(4)] [Section 30] [Entire Act]

State of Chattisgarh - Subsection

Section 30(4)(c) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(c)make recommendation to the Executive Council on every proposal involving expenditure for which no provision has been made in the annual financial estimates or which involves expenditure in excess of the amount provided for in the annual financial estimates;