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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1) in The Rajasthan Legislative Assembly Members (Free Transit by Road Transport Service) Rules, 1964

(1)On the commencement of a Journey the member shall fill in the from and the foils thereof and had over the form to the Conductor of the bus. The Conductor shall thereon fill in the amount of fare chargeable for the journey on the foil with the member. A separate form shall be used for each separate journey and in case of charge of buses, separate form shall be used for each journey by different buses.