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State of Rajasthan - Section

Section 5 in The Rajasthan Legislative Assembly Members (Free Transit by Road Transport Service) Rules, 1964

5. Procedure for journey.

(1)On the commencement of a Journey the member shall fill in the from and the foils thereof and had over the form to the Conductor of the bus. The Conductor shall thereon fill in the amount of fare chargeable for the journey on the foil with the member. A separate form shall be used for each separate journey and in case of charge of buses, separate form shall be used for each journey by different buses.
(2)A member shall, on demand by the Conductor or any other officer of the State Roadways duly authorised in that behalf, produce the Pass for inspection.
(3)A member [and any other person accompanying the member] [Inserted by Notification dated 22-7-1981, No. F3(1) Law/64 vide Rajasthan Gazette part IV-C page 115-116] may travel in any class, wherever there is more than one class of accommodation in service buses.
(4)A member [and any other person accompanying the member] [Inserted by Notification dated 22-7-1981, No. F3(1) Law/64 vide Rajasthan Gazette part IV-C page 115-116] wishing to reserve his seat may do so on payment of the charges for reservation.