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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(vi) in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2014

(vi)taking steps to ensure that in making recommendations, the departments will be able to discharge their obligations in respect of the reservation in recruitments;