Section 6(1) in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2014
(1)The Chairman, as administrative head of the Board, shall be responsible for,-(i)ascertaining from the departments, the number of posts for which recruitment is to be made, from time to time;(ii)inviting applications by means of advertisements;(iii)scrutinizing applications received in response to the advertisements;(iv)selection of candidates either by competitive examination or interview of candidates or by both;(v)submission to the departments concerned names of the selected candidates;(vi)taking steps to ensure that in making recommendations, the departments will be able to discharge their obligations in respect of the reservation in recruitments;(vii)maintaining records of selections made by the Board;(viii)submitting an annual report of the activities of the Board to the Government;(ix)any other duty or duties, entrusted by the Government from time to time.
