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State of Rajasthan - Section

Section 6 in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2014

6. Duties and Responsibilities of Chairman.

(1)The Chairman, as administrative head of the Board, shall be responsible for,-
(i)ascertaining from the departments, the number of posts for which recruitment is to be made, from time to time;
(ii)inviting applications by means of advertisements;
(iii)scrutinizing applications received in response to the advertisements;
(iv)selection of candidates either by competitive examination or interview of candidates or by both;
(v)submission to the departments concerned names of the selected candidates;
(vi)taking steps to ensure that in making recommendations, the departments will be able to discharge their obligations in respect of the reservation in recruitments;
(vii)maintaining records of selections made by the Board;
(viii)submitting an annual report of the activities of the Board to the Government;
(ix)any other duty or duties, entrusted by the Government from time to time.
(2)The Chairman of the Board shall exercise the administrative and financial power of the head of the department.