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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Manipur - Subsection

Section 27(5) in Manipur International University Act, 2018

(5)The University is hereby declared fit and eligible to apply from time to time for the appropriate membership category and it shall have cooperation and active association / membership with the University Grants Commission (UGC), the Association of Indian Universities (MU), the Council of Boards of School Education in India (COBSE), etcetera including all other such associations, councils, boards and related Chambers of Commerce and Industries.