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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(i) in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2014

(i)ascertaining from the departments, the number of posts for which recruitment is to be made, from time to time;