Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63O(1)] [Section 63O] [Entire Act]

State of West Bengal - Subsection

Section 63O(1)(a) in The West Bengal Factories Rules, 1958

(a)
(i)a degree in Chemistry or Diploma Chemical Engineering or Technology with 5 years' experience; or
(ii)a Master's degree in Chemistry or a degree in Chemicals Engineering or Technology with 2 years' experience.