Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 35 in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

35. Simultaneous appearance at other examination.

(1)No candidate who is appearing in airy of the Boards Examination shall be permitted to appear simultaneously in any other examination except a competitive examination or examination conducted by professional bodies such as-Associate member of the institution of Engineers etc. for which no regular course of study in an institution is prescribed.
(2)No change in the date of Boards Examination shall be made in order to accommodate or give facility to any candidate for appearing in the examination permissible under sub-section (1).