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State of Rajasthan - Section

Section 60 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

60. Refixation of pay on transfer from one scale of pay to another.

- When an employee is transferred from one scale of pay to another on the revision of the scale or otherwise and such transfer does not involve the assumption of duties or responsibilities of greater importance, his initial pay on the new scale shall be fixed -
(a)in case his Substantive pay on the old scale is lower than the minimum of the scale to which he is transferred, at the minimum of the new scale;
(b)in other cases, at a stage which is equal to his Substantive pay in the old scale or if there is no such stage in the new scale, the stage below that pay plus personal pay equal to the difference, such personal pay to be drawn until such time as it is absorbed by Subsequent increments in the new scale.