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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(b) in The Rajasthan Financial Corporation (Staff) Regulations, 1958

(b)in other cases, at a stage which is equal to his Substantive pay in the old scale or if there is no such stage in the new scale, the stage below that pay plus personal pay equal to the difference, such personal pay to be drawn until such time as it is absorbed by Subsequent increments in the new scale.