Section 15 in Tamil Nadu Private Colleges (Regulation) Act, 1976
15. Qualifications of teachers and other persons employed in private colleges.
(1)The University may make regulations, statutes or ordinances specifying the qualifications required for the appointment of teachers [xxx] [The words 'and other persons' were omitted by Tamil Nadu Private Colleges (Regulation) Amendment Act, 1998 (Tamil Nadu Act 16 of 1998).] employed in any private college.(2)[ The Government may make rules specifying the qualifications required for appointment to any post, other than teachers, in any private college.] [Added by Tamil Nadu Private Colleges (Regulation) Amendment Act, 1998 (Tamil Nadu Act 16 of 1998).]
