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State of Punjab - Section

Section 1 in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

1. Short title and extent.

- (i) These rules may be called the Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979.
(ii)These rules shall apply to all works executed by the Engineering Wing of the Board, irrespective of the fact whether the same are financed by Committees, Board or the Government.
(iii)They shall come into force immediately.