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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(ii) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(ii)These rules shall apply to all works executed by the Engineering Wing of the Board, irrespective of the fact whether the same are financed by Committees, Board or the Government.