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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(a) in The U.P. Reorganisation (Removal of Difficulties) Order, 2003

(a)for the, words and figures "November, 2002", the word, letter and figures "25th November, 2002" shall be substituted;