Section 6A(3) in West Bengal Public Works Contractors (Regulation and Control) Act, 2006
(3)The duties, functions, tenure of office of the members and amounts of fees and travelling expenses payable to the members in connection with the performance of their duties shall be such as may be prescribed.] [Section 6A inserted by section 10, ibid (w.e.f. 10.9.2010).]
