Section 6A in West Bengal Public Works Contractors (Regulation and Control) Act, 2006
6A. [ Approval Committee.(1) There shall be an "Approval Committee" for according approval to the names of the persons duly recommended by the Advisory Board to be registered under this Act for enlistment.
(2)The Approval Committee under sub-section (1) shall consist of the following members :(i)Secretary, Public Works Department Chairperson;(ii)Engineer-in-chief and ex officio Vice-Secretary, Chairperson;Public Works Department(iii)Chief Engineer, Public Works Convenor;Directorate(iv)Such other officers not more than Members :three, all of whomshall be in the rank of ChiefEngineer to be nominated byorder, by the State GovernmentProvided that the State Government may, by an order, bring about any change in the composition of the Committee wherever deemed expedient to do so.(3)The duties, functions, tenure of office of the members and amounts of fees and travelling expenses payable to the members in connection with the performance of their duties shall be such as may be prescribed.] [Section 6A inserted by section 10, ibid (w.e.f. 10.9.2010).]
