Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1)(a) in The Gujarat Professional Civil Engineers Act, 2006

(a)appoint a Registrar who shall act as its Secretary and who may also act, if so decided by the Council, as its treasurer;