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State of Gujarat - Section

Section 11 in The Gujarat Professional Civil Engineers Act, 2006

11. Officers and other employees of Council.

(1)The Council shall-
(a)appoint a Registrar who shall act as its Secretary and who may also act, if so decided by the Council, as its treasurer;
(b)appoint such other officers and employees as the Council deems necessary to enable it to carry out its functions under this Act; and
(c)with the previous sanction of the State Government, fix the pay and allowances an other conditions of service of officers and other employees of the Council.
(2)Notwithstanding anything contained in clause (a) of sub-section (1), for the first three years from the first constitution of the Council, the Registrar of the Council shall be a person appointed by the State Government who shall hold office during the pleasure of the State Government.
(3)All the persons appointed under this section shall be the employees of the Council.