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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1) in The Gujarat Professional Civil Engineers Act, 2006

(1)The Council shall-
(a)appoint a Registrar who shall act as its Secretary and who may also act, if so decided by the Council, as its treasurer;
(b)appoint such other officers and employees as the Council deems necessary to enable it to carry out its functions under this Act; and
(c)with the previous sanction of the State Government, fix the pay and allowances an other conditions of service of officers and other employees of the Council.