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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(5) in Tamil Nadu Electricity Grid Code, 2005

(5)Application of other Codes etc.,
(i)This code shall be read along with the, Tamil Nadu Electricity Supply Code, Tamil Nadu Electricity Distribution Code, and other relevant provisions of the Act, along with amendments thereon, rules and regulations made there under.
(ii)Where any of the provisions of this Code is found to be inconsistent with those of the Act, rules or regulations made there under, not withstanding such inconsistency, the remaining provisions of this Code shall remain operative.
(iii)Where any dispute arises as to the application or interpretation of any provisions of this Code, it shall be referred to the Commission whose decision shall be final and binding on the parties concerned.
(iv)Wherever extracts of the Electricity Act, 2003, are reproduced, any changes / amendments to the original Act shall automatically be deemed to be effective under this Code also