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[Cites 0, Cited by 0] [Section 17(7)] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(7)(d) in The Maharashtra Homoeopathic and Biochemic Practitioners' (Registration of Enlistment) Rules, 1961

(d)the place where the applicant received training for such qualification and the period of such training.