Section 17(7) in The Maharashtra Homoeopathic and Biochemic Practitioners' (Registration of Enlistment) Rules, 1961
(7)(a)Qualification which entitles the applicant to registration;(b)date on which the applicant obtained the qualification;(c)authority which conferred or granted the qualification;(d)the place where the applicant received training for such qualification and the period of such training.
