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[Cites 0, Cited by 0] [Section 30] [Entire Act]

NCT Delhi - Subsection

Section 30(1) in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

(1)The market shall open on all days, except Sunday or any other day fixed by the competent authority and on the other national holidays during the year as may be decided by the Committee from time to time.